LexaceLexace Ask the AI ›
โš–๏ธ Ask the AI about your situation:๐Ÿš— Car Accident๐Ÿ’ผ Work / Job๐Ÿ  Housing / Eviction๐Ÿ‘ช Family / Divorce๐Ÿ“‹ Contract Dispute๐Ÿ’ฐ Money Owed

Section 35 — Seizure between sunrise and sunset.

Income-tax Act, 1961
Seizure between sunrise and sunset.โ€”Attachment by seizure shall be made after sunrise and before sunset and not otherwise.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›