LexaceLexace Ask the AI ›
βš–οΈ Ask the AI about your situation:πŸš— Car AccidentπŸ’Ό Work / Job🏠 Housing / EvictionπŸ‘ͺ Family / DivorceπŸ“‹ Contract DisputeπŸ’° Money Owed

Section 269S — Chapter not to extend to State of Jammu and Kashmir.

Income-tax Act, 1961
Chapter not to extend to State of Jammu and Kashmir.β€”The provisions of this Chapter shall not extend to the State of Jammu and Kashmir.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›