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Section 269L — Assistance by Valuation Officers.

Income-tax Act, 1961
Assistance by Valuation Officers.—(1) The competent authority may,— (a) for the purpose of initiating proceedings for the acquisition of any immovable property under section 269C or for the purpose of making an order under section 269F in respect of any immovable property, require a Valuation Officer to determine the fair market value of such property and report the same to him;
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