Section 245M — Certain persons who have filed appeals to the Appellate Tribunal entitled to make applications to the Settlement Commiss

Certain persons who have filed appeals to the Appellate Tribunal entitled to make applications to the Settlement Commission.—[Omitted by the Finance Act11of1987 s. 67, (w.e.f. 1-6- 1987).] 1[CHAPTER XIX-B ADVANCE RULINGS

‹ Prev All sections Next ›