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Section 18 — Branded aerated water/soft drinks (non-fruit based) 2201.20, 2202.20 15541 or 15542 1[19

Income-tax Act, 1961
Branded aerated water/soft drinks (non-fruit based) 2201.20, 2202.20 15541 or 15542 1[19. Manufacture of pulp-wood pulp, mechanical or chemical (including dissolving pulp) 4701.00 Newsprint in rolls or sheets 4801.00 Writing or printing paper for printing of educational textbooks 4802.10 Paper or paperboard, in the manufacture of whichβ€” (a) the principal process of lifting the pulp is done by hand; and (b) if power driven sheet forming equipment is used, the Cylinder Mould VAT does not exceeds 40 inches 4802.20 Maplitho paper supplied to a Braille press against an indent placed by the National Institute for Visually Handicapped, Dehradun 4802.30 Others 4802.90
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