Section 103 — Original CHAPTER XI dealing with Additional Income-tax on Undistributed Profits contained sections 95 to 109, sub-headin
Income-tax Act, 1961
Original CHAPTER XI dealing with Additional Income-tax on Undistributed Profits contained sections 95 to 109, sub-headings “A.—General”, “B.—Incomes forming part of total income on which no supertax is payable”, “C.—Rebate of super-tax” and “D.—Additional super-tax on undistributed fits” and sections 95 to 103 (both inclusive) were omitted by Act 9 of 1965, s. 29 (w.e.f. 1-4-1965). Subsequently Chapter XI containing remaining sections 104 to 109 was omitted by Act 21 of 1987, s. 41 (w.e.f. 1-4-1988).Open in Lexace · Ask the AI about this section
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