Section 25 — Confession to police-officer not to be proved.
Indian Evidence Act, 1872
No confession made to a police-officer 1 , shall be proved as against a person accused of any offence.Open in Lexace · Ask the AI about this section
No confession made to a police-officer 1 , shall be proved as against a person accused of any offence.Open in Lexace · Ask the AI about this section