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Section 11 — Any increases or reduction (other than casual) in the number of persons employed or to be employed in any occupation or

Industrial Disputes Act, 1947
Any increases or reduction (other than casual) in the number of persons employed or to be employed in any occupation or process or department or shift, 1[not occasioned by circumstances over which the employer has no control].] 2[THE FIFTH SCHEDULE (SEE SECTION 2(RA)] UNFAIR LABOUR PRACTICES I. β€”ON THE PART OF EMPLOYERS AND TRADE UNIONS OF EMPLOYERS
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