Section 6 — [Omitted.].
Hindu Marriage Act, 1955
[ Guardianship in marriage. Omitted by the Child Marriage Restraint ( Amendment ) Act , 1978, (2 of 1978), s . 6 and Schedule ( w.e.f . 1-10-1978).Open in Lexace · Ask the AI about this section
[ Guardianship in marriage. Omitted by the Child Marriage Restraint ( Amendment ) Act , 1978, (2 of 1978), s . 6 and Schedule ( w.e.f . 1-10-1978).Open in Lexace · Ask the AI about this section