Section 30 — [Repealed.].
Hindu Marriage Act, 1955
[ Rep. by the Repealing and Amending Act , 1960 (58 of 1960), s . 2 and the First Schedule ( w.e.f . 26-12-1960).Open in Lexace · Ask the AI about this section
[ Rep. by the Repealing and Amending Act , 1960 (58 of 1960), s . 2 and the First Schedule ( w.e.f . 26-12-1960).Open in Lexace · Ask the AI about this section