Section 241 — Conviction on plea of guilty.
Code of Criminal Procedure, 1973
If the accused pleads guilty, the Magistrate shall record the plea and may, in his discretion, convict him thereon.Open in Lexace · Ask the AI about this section
If the accused pleads guilty, the Magistrate shall record the plea and may, in his discretion, convict him thereon.Open in Lexace · Ask the AI about this section