Section 111A — [Omitted.].
Code of Civil Procedure, 1908
1 [[Appeals to Federal Court.] Rep. by the Federal Court Act, 1941 (21 of 1941), s. 2.Open in Lexace · Ask the AI about this section
1 [[Appeals to Federal Court.] Rep. by the Federal Court Act, 1941 (21 of 1941), s. 2.Open in Lexace · Ask the AI about this section