LexSection 94 — Measures to prevent unfair trade practices in e-commerce, direct selling, etc.
Consumer Protection Act, 2019
Measures to prevent unfair trade practices in e-commerce, direct selling, etc.—For the purposes of preventing unfair trade practices in e-commerce, direct selling and also to protect the interest and rights of consumers, the Central Government may take such measures in the manner as may be prescribed.Open in Lexace · Ask the AI about this section