LexaceLexace Ask the AI ›
βš–οΈ Ask the AI about your situation:πŸš— Car AccidentπŸ’Ό Work / Job🏠 Housing / EvictionπŸ‘ͺ Family / DivorceπŸ“‹ Contract DisputeπŸ’° Money Owed

Section 9 — Objects of District Council.

Consumer Protection Act, 2019
Objects of District Council.β€”The objects of every District Council shall be to render advice on promotion and protection of consumer rights under this Act within the district. CHAPTER III CENRAL CONSUMER PROTECTION AUTHORITY

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›