LexaceLexace Ask the AI ›
βš–οΈ Ask the AI about your situation:πŸš— Car AccidentπŸ’Ό Work / Job🏠 Housing / EvictionπŸ‘ͺ Family / DivorceπŸ“‹ Contract DisputeπŸ’° Money Owed

Section 61 — Power to set aside ex parte orders.

Consumer Protection Act, 2019
Power to set aside ex parte orders.β€”Where an order is passed by the National Commission ex parte, the aggrieved party may make an application to the Commission for setting aside such order.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›