Section 355 — Duty of the Union to protect States against external aggression and internal disturbance

Constitution of India
Duty of the Union to protect States against external aggression and internal disturbance.β€”It shall be the duty of the Union to protect every State against external aggression and internal disturbance and to ensure that the Government of every State is carried on in accordance with the provisions of this Constitution.

Official Hindi (PDF) ↗

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