Section 31 — Posts and telegraphs; telephones, wireless, broadcasting and other like forms of communication

Constitution of India
Posts and telegraphs; telephones, wireless, broadcasting and other like forms of communication.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.