Interpretation.—In this Part, unless the context otherwise requires, the expression “State” 1[does not include the State of Jammu and Kashmir].Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.