Section 14 — Equality before law

Constitution of India
Equality before law.—The State shall not deny to any person equality before the law or the equal protection of the laws within the territory of India.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.