LexSection 93 — Omitted.
Companies Act, 2013
[ Return to be filed with Registrar in case promoter's stake changes.] Omitted by the Companies Act, 2017 (1 of 2018), s. 24 (w.e.f. 13-6-2018).Open in Lexace · Ask the AI about this section
[ Return to be filed with Registrar in case promoter's stake changes.] Omitted by the Companies Act, 2017 (1 of 2018), s. 24 (w.e.f. 13-6-2018).Open in Lexace · Ask the AI about this section