LexSection 51 — Payment of dividend in proportion to amount paid-up
Companies Act, 2013
A company may, if so authorised by its articles, pay dividends in proportion to the amount paid-up on each share.Open in Lexace · Ask the AI about this section
A company may, if so authorised by its articles, pay dividends in proportion to the amount paid-up on each share.Open in Lexace · Ask the AI about this section