Section 378ZR — Application of provisions relating to private companies.

1 [378ZR. Application of provisions relating to private companies.-- All the limitations, restrictions and provisions of this Act, other than those specified in this Chapter, applicable to a private company, shall, as far as may be, apply to a Producer Company, as if it is a private limited company under this Act in so far as they are not in conflict with the provisions of this Chapter.]

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