Section 378Y — Quorum
Companies Act, 2013
1 [378Y. Quorum.-- Unless the articles require a larger number, one-fourth of the total membership shall constitute the quorum at a general meeting.]Open in Lexace · Ask the AI about this section
1 [378Y. Quorum.-- Unless the articles require a larger number, one-fourth of the total membership shall constitute the quorum at a general meeting.]Open in Lexace · Ask the AI about this section