LexSection 325 — Application of insolvency rules in winding up of insolvent companies.
Companies Act, 2013
[Application of insolvency rules in winding up of insolvent companies.] Omitted by the Insolvency and Bankruptcy Code, 2016 (31 of 2016) s. 255 and the Eleventh Schedule (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section