Section 323 — Costs of voluntary winding up.
Companies Act, 2013
[Costs of voluntary winding up.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section
[Costs of voluntary winding up.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section