Section 318 — Final meeting and dissolution of company
Companies Act, 2013
[Final meeting and dissolution of company.] Omitted by s. 255 and the Eleventh Schedule, ibid.(w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section
[Final meeting and dissolution of company.] Omitted by s. 255 and the Eleventh Schedule, ibid.(w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section