Section 315 — Appointment of committees.
Companies Act, 2013
[Appointment of committees.] Omitted by s. 255 and the Eleventh Schedule, ibid.(w.e.f. 15-11- 2016).Open in Lexace · Ask the AI about this section
[Appointment of committees.] Omitted by s. 255 and the Eleventh Schedule, ibid.(w.e.f. 15-11- 2016).Open in Lexace · Ask the AI about this section