Section 310 — Appointment of Company Liquidator.
Companies Act, 2013
[Appointment of Company Liquidator.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section
[Appointment of Company Liquidator.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section