LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 297 — Adjustment of rights of contributories.

Companies Act, 2013
The Tribunal shall adjust the rights of the contributories among themselves and distribute any surplus among the persons entitled thereto.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›