Section 261 — Scheme of revival and rehabilitation.
Companies Act, 2013
[Scheme of revival and rehabilitation.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section
[Scheme of revival and rehabilitation.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section