Section 257 — Committee of creditors.
Companies Act, 2013
[Committee of creditors.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016)Open in Lexace · Ask the AI about this section
[Committee of creditors.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016)Open in Lexace · Ask the AI about this section