Section 254 — Application for revival and rehabilitation
Companies Act, 2013
[Application for revival and rehabilitation.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section
[Application for revival and rehabilitation.] Omitted by s. 255 and the Eleventh Schedule, ibid. (w.e.f. 15-11-2016).Open in Lexace · Ask the AI about this section