Section 195 — Prohibition on insider trading of securities.
Companies Act, 2013
[Prohibition on insider trading of securities.] Omitted by s. 65, ibid. (w.e.f. 9-2-2018).Open in Lexace · Ask the AI about this section
[Prohibition on insider trading of securities.] Omitted by s. 65, ibid. (w.e.f. 9-2-2018).Open in Lexace · Ask the AI about this section