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Section 92 — Arrest on breach of bond or bail bond for appearance.

Bharatiya Nagarik Suraksha Sanhita, 2023
When any person who is bound by any bond or bail bond taken under this Sanhita to appear before a Court, does not appear, the officer presiding in such Court may issue a warrant directing that such person be arrested and produced before him

Official Hindi (PDF) ↗

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