Section 248 — Trial to be conducted by Public Prosecutor.
Bharatiya Nagarik Suraksha Sanhita, 2023
In every trial before a Court of Session, the prosecution shall be conducted by a Public Prosecutor.Open in Lexace · Ask the AI about this section
In every trial before a Court of Session, the prosecution shall be conducted by a Public Prosecutor.Open in Lexace · Ask the AI about this section