Section 124 — Application of this Chapter.
Bharatiya Nagarik Suraksha Sanhita, 2023
The Central Government may, by notification in the Official Gazette, direct that the application of this Chapter in relation to a contracting State with which reciprocal arrangements have been made, shall be subject to such conditions, exceptions or qualifications as are specified in the said notification.Open in Lexace · Ask the AI about this section