Section 44 — Review of orders by disciplinary committee.― The disciplinary committee of a Bar Council may of its own motion or otherw
Advocates Act, 1961
Review of orders by disciplinary committee.― The disciplinary committee of a Bar Council may of its own motion or otherwise review any order 4[within sixty days of the date of that order,] passed by it under this Chapter:Open in Lexace · Ask the AI about this section
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