LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 15 — [Repealed.].

The Bombay Revenue Jurisdiction Act, 1876
[Amendment of section 32 of Bombay Civil Courts Act.]--Rep. by the Repealing and Amending Act, 1876, s. 2 and the Schedule (w.e.f. 26-2-1938).
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›