Section 82 — Omitted..
The Customs Act,1962
[ Label or declaration accompanying goods to be treated as entry .] Omitted by the Finance Act, 2017 (7 of 2017), s. 104 (w.e.f. 31-3-2017) .Open in Lexace · Ask the AI about this section
[ Label or declaration accompanying goods to be treated as entry .] Omitted by the Finance Act, 2017 (7 of 2017), s. 104 (w.e.f. 31-3-2017) .Open in Lexace · Ask the AI about this section