LexSection 76M — Omitted..
The Customs Act,1962
[ Removal of goods .] Omitted by s. 99, ibid. (w.e.f. 11-5-2007) .Open in Lexace · Ask the AI about this section
[ Removal of goods .] Omitted by s. 99, ibid. (w.e.f. 11-5-2007) .Open in Lexace · Ask the AI about this section