Section 76A — Omitted..
The Customs Act,1962
[ Notification of special economic zone .] Omitted by the Finance Act, 2007 (22 of 2007), s. 99 (w.e.f. 11-5-2007) .Open in Lexace · Ask the AI about this section
[ Notification of special economic zone .] Omitted by the Finance Act, 2007 (22 of 2007), s. 99 (w.e.f. 11-5-2007) .Open in Lexace · Ask the AI about this section