Section 64 — Owner’s right to deal with warehoused goods.
The Customs Act,1962
1 [ 64. Owner's right to deal with warehoused goods. --The owner of any warehoused goods may, after warehousing the same,-- (a) inspect the goods; (b) deal with their containers in such manner as may be necessary to prevent loss or deterioration or damage to the goods; (c) sort the goods; or (d) show the goods for sale.]Open in Lexace · Ask the AI about this section
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