Section 59A — [Omitted.].
The Customs Act,1962
[ Conditions for warehousing of certain goods .] Omitted by The Finance Act, 1994 (32 of 1994), s. 60 (w.e.f. 13-5-1994) .Open in Lexace · Ask the AI about this section
[ Conditions for warehousing of certain goods .] Omitted by The Finance Act, 1994 (32 of 1994), s. 60 (w.e.f. 13-5-1994) .Open in Lexace · Ask the AI about this section