Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 28M — Procedure for Authority.

The Customs Act,1962

1 [28M. Procedure for Authority 2 ***. --(1) The Authority shall follow such procedure as may be prescribed. 3 * * * *

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›