Section 28G — [Omitted.].
The Customs Act,1962
[Vacancies, etc., not to invalidate proceedings.]Omitted by the Finance Act, (7 of 2017), s. 95 (w.e.f. 31-3-2017).Open in Lexace · Ask the AI about this section
[Vacancies, etc., not to invalidate proceedings.]Omitted by the Finance Act, (7 of 2017), s. 95 (w.e.f. 31-3-2017).Open in Lexace · Ask the AI about this section