Section 4 — Act also to apply to Parliamentary proceedings broadcast by wireless telegraphy.
The Parliamentary Proceedings (Protection of Publication) Act, 1977
This Act shall apply in relation to reports or matters broadcast by means of wireless telegraphy as part of any programme or service provided by means of a broadcasting station situate within the territories to which this Act extends as it applies in relation to reports or matters published in a newspaper.Open in Lexace · Ask the AI about this section