Section 32A — Power of the Board to make donation to the Gandhi National Memorial Fund.
The Coffee Act, 1942
1 [32A. Power of the Board to make donation to the Gandhi National Memorial Fund.-- Notwithstanding anything contained in section 32, the Board may apply any part of the pool fund to the making of a donation to the Fund known as the Gandhi National Memorial Fund.]Open in Lexace · Ask the AI about this section
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