Section 19 — [Repealed.].
The Coffee Act, 1942
[Storage or sale of coffee on or from unregistered estate.] Rep. by the Coffee (Amendment) Act, 1961 (48 of 1961), s. 8 (w.e.f. 19-4-1962).Open in Lexace · Ask the AI about this section
[Storage or sale of coffee on or from unregistered estate.] Rep. by the Coffee (Amendment) Act, 1961 (48 of 1961), s. 8 (w.e.f. 19-4-1962).Open in Lexace · Ask the AI about this section