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Section 7A — Sections 5 and 7 not to apply to Ayurvedic, Siddha or Unani drugs

The Drugs and Cosmetics Act, 1940
1 [7A. Sections 5 and 7 not to apply to Ayurvedic, Siddha or Unani drugs.-- Nothing contained in sections 5 and 7 shall apply to 2 [Ayurvedic, Siddha or Unani] drugs.]

Official Hindi (PDF) ↗

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