LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 37 — Protection of action taken in good faith.

The Drugs and Cosmetics Act, 1940
1 [37. Protection of action taken in good faith.-- No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intend to be done under this Act].

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›